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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Maharashtra - Subsection

Section 48(5) in The Chhatrapati Shivaji Maharaj University, Panvel, Act, 2018

(5)Contravention of the provision of sub-section (4) shall be an offence. Every Person committing such offence shall on conviction be punished with fine which shall not be less than two lakhs rupees.