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State of Uttar Pradesh - Section

Section 23 in The U.P. Ground Water (Engineers and Scientists) Service Rules, 1999

23. Scale of pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts the service shall be such as may be determined by the Government, from time to time.
(2)The scales of pay at the time of the commencement of these rules are given as follows :
SI. No. Name of Post [Scale of Pay] [For latest Scale of Pay, please see current G. O.]
1 2 3
    Rs.
1. Director 16,400-450-20,000.
2. Joint Director (Geology/Geophysics) 12,000-375-16,500
3. Superintending Engineer (Mechanical/Civil) 12,000-375-16,500
4. Executive Engineer (Civil) 12,000-375-16,500
5. Executive Engineer (Mechanical) 12,000-375-16,500
6. Senior Hydrogeologist 12,000-375-16,500
7. Senior Geophysicist 12,000-375-16,500
8. Personal Assistant Technical to the Director 10,000-325-15,200
9. Personal Assistant (Technical) (Scientific Discipline) 10,000-325-15,200
10. Chemist 10,000-325-15,200
11. Hydrologist (Nuclear Hydrology and Electrical) 10,000-325-15,200
12. Assistant Geophysicist 8,000-275-13,500
13. Assistant Engineer (Civil) 8,000-275-13,500
14. Assistant Engineer (Mechanical) 8,000-275-13,500
15. Hydrologist (Geology) 8,000-275-13,500