Himachal Pradesh High Court
Thakur Dass Sharma vs . Madan Lal on 20 October, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Thakur Dass Sharma vs. Madan Lal RSA No. 381 of 2017.
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20.10.2023. Present: Mr. Rohit, Advocate vice Mr. Sumit Sood, Advocate, for the appellant.
Ms. Manisha Thamta, Advocate vice Mr. Prashant Chaudhary, Advocate, for the respondent.
Learned vice counsel for the appellant prays for an of adjournment. List on 17.11.2023, as prayed for.
rt (Tarlok Singh Chauhan) Judge 20.10.2023.
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