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Himachal Pradesh High Court

Thakur Dass Sharma vs . Madan Lal on 20 October, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Thakur Dass Sharma vs. Madan Lal RSA No. 381 of 2017.

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20.10.2023. Present: Mr. Rohit, Advocate vice Mr. Sumit Sood, Advocate, for the appellant.

Ms. Manisha Thamta, Advocate vice Mr. Prashant Chaudhary, Advocate, for the respondent.

Learned vice counsel for the appellant prays for an of adjournment. List on 17.11.2023, as prayed for.

rt (Tarlok Singh Chauhan) Judge 20.10.2023.

(krt) ::: Downloaded on - 20/10/2023 20:44:30 :::CIS