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[Cites 0, Cited by 0] [Section 185] [Entire Act]

State of Himachal Pradesh - Subsection

Section 185(6) in The Himachal Pradesh Panchayati Raj Act, 1994

(6)The District Planning Committee shall consolidate the plans prepared by the Zila Parishad, Panchayat Samitis, Gram Panchayats and Municipalities in the district and prepare a draft development plan for the district as a whole.