Supreme Court - Daily Orders
The State Of Tamil Nadu Rep By Its ... vs The Correspondent St. Joseph'S ... on 25 August, 2014
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.22 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No......./2014
CC No(s). 13000/2014
(Arising out of impugned final judgment and order dated 31/07/2013
in WA No. 652/2013 passed by the High Court of Madras at Madurai)
THE STATE OF TAMIL NADU REP BY ITS SECRETARY Petitioner(s)
VERSUS
THE CORRESPONDENT ST. JOSEPH'S MALANKARA
SHYRIAN CATHOLIC HIGHER SECONDARY SCHOOL Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 25/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Subramonium Prasad, A.A.G.
Mr. M. Yogesh Kanna ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
No ground for interference is made out in exercise of our jurisdiction under Article 136 of the Constitution of India.
The special leave petition is dismissed.
(S.K. RAKHEJA) Signature Not Verified (SAROJ SAINI) COURT MASTER Digitally signed by COURT MASTER Sushil Kumar Rakheja Date: 2014.08.27 18:22:02 IST Reason: