(1)The following rules are hereby repealed:-(i)The Goa, Daman and Diu Prisons (Remission) Rules, 1965.(ii)The Goa, Daman and Diu Visitors Prisons Rules, 1968.(iii)The Prisons (Goa, Daman and Diu Furlough and parole) Rules, 1968.(iv)The Goa, Daman and Diu Prisons (Admission, Classification and Separations of Prisoners) Rules, 1968.(v)The Goa, Daman and Diu Prisons (Employment of Prisoners) Rules, 1968.(vi)The Goa, Daman and Diu Prisons (Discipline) Rules, 1968.(vii)The Goa, Daman and Diu Prisons (Petition and Appeal) Rules, 1968.(viii)The Goa, Daman and Diu Prisons (Convict Officers) Rules, 1968.(ix)The Goa, Daman and Diu Prisons (Punishment) Rules, 1968.(x)The Goa, Daman and Diu Prisons (Facilities to Prisoners) Rules, 1968.(xi)The Goa, Daman and Diu Prisons (Lunatics) Rules, 1969.(xii)The Goa, Daman and Diu Classification of Prisons Rules, 1969.(xiii)The Goa, Daman and Diu Prisons (Prison Buildings and Sanitary Arrangements) Rules, 1969.(xiv)The Goa, Daman and Diu Prisons (Prisoners' Property and Documents) Rules, 1969.(xv)The Goa, Daman and Diu Prisons (Routine) Rules, 1969.(xvi)The Goa, Daman and Diu Prisons (Habitual and Hardened Criminals) Rules, 1969.(xvii)The Goa, Daman and Diu Prisons (Staff Functions) Rules, 1969.(xviii)The Goa, Daman and Diu Civil Prisoners Rules, 1969.(xix)The Goa Prisons (Review of Sentences) Rules, 1997.(xx)The Goa, (Prisoner's Victim or his family of offence) Compensation Rules, 2005.
