Allahabad High Court
Mannan @ Abdul Mannan ( Shown In F.I.R. As ... vs State Of U.P. Thru. Secy. Home. And ... on 27 February, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- APPLICATION U/S 482 No. - 968 of 2022 Applicant :- Mannan @ Abdul Mannan ( Shown In F.I.R. As Malal) Opposite Party :- State Of U.P. Thru. Secy. Home. And Another Counsel for Applicant :- Anil Kumar Pandey Counsel for Opposite Party :- G.A. Hon'ble Shree Prakash Singh,J.
Let notice be issued to opposite party no. 2 returnable at an early date.
Steps be taken within a week.
Learned A.G.A. well as learned counsel for the opposite party no. 2 may file their Counter Affidavits within ten days.
List/put up this matter on 15-03-2023.
Interim order, if any, shall continue to operate till the next date of listing.
Order Date :- 27.2.2023 AKS