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State of Karnataka - Section

Section 7 in Karnataka Lake Conservation and Development Authority Act, 2014

7. Powers of Chairperson of Governing Council.

- The Chair person of the Governing Council shall be the Non-Executive Head of the Authority and shall,-
(a)convene, preside over and conduct meetings of the Governing Council;
(b)discharge all duties conferred and exercise all powers conferred on him by or under this Act.