Gujarat High Court
Bm Parmar vs Union Of India & on 24 January, 2006
Author: Abhilasha Kumari
Bench: Abhilasha Kumari
SCA/9619/2004 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 9619 of 2004
======================================
BM PARMAR - Petitioner(s)
Versus
UNION OF INDIA & 1 - Respondent(s)
======================================
Appearance :
MR JA ADESHRA for Petitioner(s) : 1,
MS RV ACHARYA for Respondent(s) : 1,
MR JITENDRA MALKAN for Respondent(s) : 1,
RULE SERVED for Respondent(s) : 2,
=====================================================
CORAM : HONOURABLE THE CHIEF JUSTICE
and
THE HON'BLE SMT. JUSTICE ABHILASHA
KUMARI
Date : 24/01/2006
ORAL ORDER
(Per : HONOURABLE THE CHIEF JUSTICE) Ms.R.V.Acharya seeks short adjournment, which is allowed. Matter be fixed on 1.2.2006.
(BHAWANI SINGH) CHIEF JUSTICE (SMT.ABHILASHA KUMARI) JUDGE arg