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Gujarat High Court

Bm Parmar vs Union Of India & on 24 January, 2006

Author: Abhilasha Kumari

Bench: Abhilasha Kumari

SCA/9619/2004                    1/1                    ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

    SPECIAL CIVIL APPLICATION No. 9619 of 2004
======================================
            BM PARMAR - Petitioner(s)
                      Versus
        UNION OF INDIA & 1 - Respondent(s)
======================================

Appearance :
MR JA ADESHRA for Petitioner(s) : 1,
MS RV ACHARYA for Respondent(s) : 1,
MR JITENDRA MALKAN for Respondent(s) : 1,
RULE SERVED for Respondent(s) : 2,
=====================================================
           CORAM : HONOURABLE THE CHIEF JUSTICE
                   and
                   THE HON'BLE SMT. JUSTICE ABHILASHA
                   KUMARI

                        Date : 24/01/2006


ORAL ORDER

(Per : HONOURABLE THE CHIEF JUSTICE) Ms.R.V.Acharya seeks short adjournment, which is allowed. Matter be fixed on 1.2.2006.

(BHAWANI SINGH) CHIEF JUSTICE (SMT.ABHILASHA KUMARI) JUDGE arg