Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Goa - Subsection Section 6(2) in Goa Lotteries (Regulation) Rules, 2003 (2)The lottery shall be named as the "Goa State Lottery". It may be sub-named as may be decided by the Director in consultation with the agent.
