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[Cites 0, Cited by 0] [Section 20(3)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(3)(a) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(a)Officers of the Government in the Police, Health and Publicity Departments, and the Department dealing with welfare of senior citizens;