Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(1) in The Haryana Electricity Reform Act, 1997

(1)The State Government may by a transfer scheme provide for the transfer of the personnel to Transco, generating company(ies) and distribution companies, on the vesting of properties, right and liabilities in the Transco or generating company(ies) under Section 23.