Section 48(2)(j) in The Rajasthan Money-Lenders Act, 1963

[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

(j)the form of pass-book to be supplied by the money-lender under the proviso to part (i) of clause (a) of sub-section (2) of section 22;

Legal Document View