Delhi High Court - Orders
Jan Seva Welfare Society vs Govt. Of Nct Of Delhi And Ors on 19 May, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3748/2023
JAN SEVA WELFARE SOCIETY ..... Petitioner
Through: Mr. Bankey Bihari, Mr. Yogesh Goel,
Mr. Kartikeya Gautam, Advocates
versus
GOVT. OF NCT OF DELHI AND ORS ..... Respondents
Through: Mr. Santosh Kr. Tripathi, Standing
Counsel for GNCTD with Mr. Arun
Panwar, Mr. Pradyuman Rao, Ms.
Mahak Rankwat, Mr. Kartik Sharma,
Advocates
Dr. Surat Singh, Mr. Tilak Vij,
Advocates for CAG
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 19.05.2023 Learned Counsel for the Petitioner prays for some time to implead the schools in question as parties to the present petition.
Prayer is allowed.
List on 25.08.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J MAY 19, 2023/Rahul This is a digitally signed order.
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