Delhi High Court - Orders
Col. Laxmi Narayan (Retd.) & Ors vs Coal India Limited & Ors on 3 September, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~55 to 58 & 68 to 71
* IN THEHIGHCOURTOF DELHIATNEW DELHI
+ W.P.(C) 4384/2020, CM APPL. 15780/2020, CM APPL.
11896/2024, CM APPL. 7939/2025&CM APPL. 19921/2025
COL. LAXMI NARAYAN (RETD.) & ORS. .....Petitioners
Through: Mr. Gautam Swarup, Mr. Ankur Das,
Mr. Rudha Deoshthali, Mr. Tanmay
Malik and Ms. Sakshi Pandey,
Advocates.
versus
COAL INDIA LIMITED & ORS. .....Respondents
Through: Mr. Atma Ram N. S. Nadkarni, Senior
Advocate with Mr. Harsh Parthak, Ms.
Shaveta Mahajan, Mr. Mohit
Choubey, Ms. Deepti Arya Mr. S.S.
Rebello, Mr. Aditya Nema, Ms.
Manisha Gupta, Ms. Himanshi
Nagpal, Advocates for Cal India Ltd.
Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Gurleen Kaur Waraich, Mr.
Kritarth Upadhyay, Mr. Vivek
Sharma, Ms. Aprajita Verma, Ms.
Khushi, Mr. Saksham Sharma,
Advocates aolong with Col. Navneet
Dahiya & Mr. Sanjay Pal, GP for
DGR.
56
+ W.P.(C) 16002/2022&CM APPL. 11766/2025
COL A. K. ARORA (RETD.) & ORS. .....Petitioners
Through: Ms. Sonia A. Menon, Advocate.
versus
DIRECTORATE GENERAL RESETTLEMENT (DGR) & ANR.
Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Gurleen Kaur Waraich, Mr.
Kritarth Upadhyay, Mr. Vivek
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:57
Sharma, Ms. Aprajita Verma, Ms.
Khushi, Mr. Saksham Sharma,
Advocates aolong with Col. Navneet
Dahiya & Mr. Sanjay Pal, GP for
DGR.
57
+ W.P.(C) 10136/2025, CM APPL. 42178/2025, CM APPL.
42179/2025 &CM APPL. 42180/2025
COL IRSHANJIT SINGH KOHLI RETD .....Petitioner
Through: Ms. Shweta Bharti, Mr. Shantanu M.
Ms. Jyoti K Choudhary, Mr.
Yashodhara Burmon Roy and Ms.
Prakarti Srivastava, Advocates.
versus
COAL INDIA LIMITED & ORS. .....Respondents
Through: Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Gurleen Kaur Waraich, Mr.
Kritarth Upadhyay, Mr. Vivek
Sharma, Ms. Aprajita Verma, Ms.
Khushi, Mr. Saksham Sharma,
Advocates aolong with Col. Navneet
Dahiya & Mr. Sanjay Pal, GP for
DGR.
58
+ W.P.(C) 5237/2020&CM APPL. 18873/2020
COL. YASHPAL SINGH SINDHU RETD & ORS.
.....Petitioners
Through: Mr. Kaushal Yadav, Adv. for
petitioner no.1 and 3.
versus
COAL INDIA LIMITED & ORS. .....Respondents
Through: Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Gurleen Kaur Waraich, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:57
Kritarth Upadhyay, Mr. Vivek
Sharma, Ms. Aprajita Verma, Ms.
Khushi, Mr. Saksham Sharma,
Advocates aolong with Col. Navneet
Dahiya & Mr. Sanjay Pal, GP for
DGR.
68
+ W.P.(C) 10830/2025, CM APPL. 44782/2025&CM APPL.
44783/2025
BRIG RETD SANDEEP KALA .....Petitioner
Through: Mr. Jai Sahai Endlaw, Adv.
versus
DIRECTORATE GENERAL OF RESETTLEMENT DGR & ANR.
.....Respondents
Through: Mr. Atma Ram N. S. Nadkarni, Senior
Advocate with Mr. Harsh Parthak, Ms.
Shaveta Mahajan, Mr. Mohit
Choubey, Ms. Deepti Arya Mr. S.S.
Rebello, Mr. Aditya Nema, Ms.
Manisha Gupta, Ms. Himanshi
Nagpal, Advocates for Coal India Ltd.
Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Gurleen Kaur Waraich, Mr.
Kritarth Upadhyay, Mr. Vivek
Sharma, Ms. Aprajita Verma, Ms.
Khushi, Mr. Saksham Sharma,
Advocates aolong with Col. Navneet
Dahiya & Mr. Sanjay Pal, GP for
DGR.
69
+ W.P.(C) 11005/2025, CM APPL. 45318/2025&CM APPL.
45319/2025
SAURABH BHARDWAJ & ORS. .....Petitioners
Through: Mr. Gautam Swarup, Mr. Ankur Das,
Mr. Rudha Deoshthali, Mr. Tanmay
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:57
Malik and Ms. Sakshi Pandey,
Advocates.
versus
DIRECTORATE GENERAL OF RESETTLEMENT & ORS.
.....Respondents
Through: Mr. Atma Ram N. S. Nadkarni, Senior
Advocate with Mr. Harsh Parthak, Ms.
Shaveta Mahajan, Mr. Mohit
Choubey, Ms. Deepti Arya Mr. S.S.
Rebello, Mr. Aditya Nema, Ms.
Manisha Gupta, Ms. Himanshi
Nagpal, Advocates for Coal India Ltd.
Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Gurleen Kaur Waraich, Mr.
Kritarth Upadhyay, Mr. Vivek
Sharma, Ms. Aprajita Verma, Ms.
Khushi, Mr. Saksham Sharma,
Advocates aolong with Col. Navneet
Dahiya & Mr. Sanjay Pal, GP for
DGR.
70
+ W.P.(C) 11011/2025, CM APPL. 45358/2025, CM APPL.
45359/2025
&CM APPL. 45360/2025
COL NAWAL DUGGAL RETD & ORS. .....Petitioners
Through: Ms. Shweta Bharti, Mr. Shantanu M.
Ms. Jyoti K Choudhary, Mr.
Yashodhara Burmon Roy, Ms.
Darshita Sethia and Ms. Prakarti
Srivastava, Advocates.
versus
COAL INDIA LIMITED & ORS. .....Respondents
Through: Mr. Atma Ram N. S. Nadkarni, Senior
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:57
Advocate with Mr. Harsh Parthak, Ms.
Shaveta Mahajan, Mr. Mohit
Choubey, Ms. Deepti Arya Mr. S.S.
Rebello, Mr. Aditya Nema, Ms.
Manisha Gupta, Ms. Himanshi
Nagpal, Advocates for Coal India Ltd.
Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Gurleen Kaur Waraich, Mr.
Kritarth Upadhyay, Mr. Vivek
Sharma, Ms. Aprajita Verma, Ms.
Khushi, Mr. Saksham Sharma,
Advocates aolong with Col. Navneet
Dahiya & Mr. Sanjay Pal, GP for
DGR.
Mr. Vedansh Anand, GP for UOI.
71
+ W.P.(C) 11676/2025, CM APPL. 47764/2025&CM APPL.
47765/2025
COL RAVI TUTEJA & ORS. .....Petitioners
Through: Mr. Gautam Swarup, Mr. Ankur Das,
Mr. Rudha Deoshthali, Mr. Tanmay
Malik and Ms. Sakshi Pandey,
Advocates.
versus
DIRECTORATE GENERAL OF RESETTLEMENT & ORS.
.....Respondents
Through: Mr. Atma Ram N. S. Nadkarni, Senior
Advocate with Mr. Harsh Parthak, Ms.
Shaveta Mahajan, Mr. Mohit
Choubey, Ms. Deepti Arya Mr. S.S.
Rebello, Mr. Aditya Nema, Ms.
Manisha Gupta, Ms. Himanshi
Nagpal, Advocates for Coal India Ltd.
Ms. Radhika Bishwajit Dubey, CGSC
with Ms. Gurleen Kaur Waraich, Mr.
Kritarth Upadhyay, Mr. Vivek
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:57
Sharma, Ms. Aprajita Verma, Ms.
Khushi, Mr. Saksham Sharma,
Advocates along with Col. Navneet
Dahiya & Mr. Sanjay Pal, GP for
DGR.
Mr. Premtosh K. Mishra, CGSC with
Mr. Sarthak Anand & Mr. Pararabdh
Tiwari, Advs. for UOI.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 03.09.2025
1. This hearing has been done through hybrid mode.
2. Heard learned counsel for respondent no.2/Directorate General Resettlement.
3. List for further arguments on 08.09.2025 at the End of the Board.
AMIT SHARMA, J SEPTEMBER 03, 2025/nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:57