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[Cites 0, Cited by 6] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(5) in The Gujarat Provincial Municipal Corporations Act, 1949

(5)"building" includes a house, out-house, stable, shed, hut and other enclosure or structure whether of masonry, bricks, wood, mud, metal or any other material whatever whether used as a human dwelling or otherwise, and also includes verandahs, fixed platforms, plinths, doorsteps, walls including compound walls and fencing and the like;