Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(6)(g) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(g)The recommendations of each selection committee regarding engagement for each category shall be placed by the Secretary for Chairpersons perusal and thereafter placed before the Board for a decision.