Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

President Uttar Bharatiya Education ... vs Naresh Tejan Thakur And Anr on 13 July, 2023

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                     35-WP-4232-22.DOC


                                                               Sayali Upasani


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION


                      WRIT PETITION NO. 4232 OF 2022


President/ Secretary, Uttar Bhartiya                      ...Petitioners
Education Society and Others

                               Vs.
Naresh Tejan Thakur and Others                        ...Respondents


Mr. Gangadhar J. Sabnis, for Petitioners.
Mr. RahulR. Shirgavkar, for Respondent No. 1.

                                       CORAM:- N. J. JAMADAR, J.

DATED:- 13th JULY, 2023 PC:-

1) Heard the learned Counsel for the parties.
2) The learned Counsel for the petitioners seeks time to place compilation of documents consisting record before the School Tribunal.
3) Let compilation of documents be filed within a period of two weeks.
4) Stand over to 3rd August, 2023.

[N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 15/07/2023 ::: Downloaded on - 16/07/2023 05:53:34 :::