Bombay High Court
President Uttar Bharatiya Education ... vs Naresh Tejan Thakur And Anr on 13 July, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
35-WP-4232-22.DOC
Sayali Upasani
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4232 OF 2022
President/ Secretary, Uttar Bhartiya ...Petitioners
Education Society and Others
Vs.
Naresh Tejan Thakur and Others ...Respondents
Mr. Gangadhar J. Sabnis, for Petitioners.
Mr. RahulR. Shirgavkar, for Respondent No. 1.
CORAM:- N. J. JAMADAR, J.
DATED:- 13th JULY, 2023 PC:-
1) Heard the learned Counsel for the parties.
2) The learned Counsel for the petitioners seeks time to place compilation of documents consisting record before the School Tribunal.
3) Let compilation of documents be filed within a period of two weeks.
4) Stand over to 3rd August, 2023.
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