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State of Karnataka - Section

Section 28 in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

28. Election petitions.

- The provisions of rules 16, 17, 18 and 19 shall mutatis mutandis apply to an election of the President and the reference to any provisions of rule 13 shall be construed as a reference to the corresponding provision of rule 26.