Delhi High Court - Orders
M/S Edcil India Ltd vs Sh. Ajit Singh And Anr on 27 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~156
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7907/2017
M/S EDCIL INDIA LTD.
..... Petitioner
Through: Mr. K. C. Dubey, & Mr. Varun
Kumar Dubey, Advs.
versus
SH. AJIT SINGH AND ANR
..... Respondent
Through: Mr. Avnish Singh, Adv. for R-2/UOI
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 27.04.2022 Renotify on March 24, 2023.
V. KAMESWAR RAO, J APRIL 27, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 17:49:26