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Delhi High Court - Orders

M/S Edcil India Ltd vs Sh. Ajit Singh And Anr on 27 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~156
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 7907/2017
                                    M/S EDCIL INDIA LTD.
                                                                                 ..... Petitioner
                                                     Through: Mr. K. C. Dubey, & Mr. Varun
                                                              Kumar Dubey, Advs.

                                                    versus

                                   SH. AJIT SINGH AND ANR
                                                                                     ..... Respondent
                                                    Through:     Mr. Avnish Singh, Adv. for R-2/UOI

                                   CORAM:
                                   HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                ORDER

% 27.04.2022 Renotify on March 24, 2023.

V. KAMESWAR RAO, J APRIL 27, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 17:49:26