Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax - 2 vs Natural Products Bio Tech Ltd. on 17 August, 2016
Bench: Ranjan Gogoi, Prafulla C. Pant
ITEM NO.14 COURT NO.6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)......CC NO(S).
12127/2016
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 14/08/2015
IN ITA NO. 571/2015 PASSED BY THE HIGH COURT OF DELHI AT NEW DELHI)
PR. COMMISSIONER OF INCOME TAX - 2 PETITIONER(S)
VERSUS
NATURAL PRODUCTS BIO TECH LTD. RESPONDENT(S)
(WITH APPLN. (S) FOR C/DELAY IN FILING SLP AND OFFICE REPORT)
WITH
S.L.P.(C)...CC NO. 12354/2016
(WITH APPLN.(S) FOR C/DELAY IN FILING SLP AND OFFICE REPORT)
S.L.P.(C)...CC NO. 12893/2016
(WITH APPLN.(S) FOR C/DELAY IN FILING SLP AND OFFICE REPORT)
Date : 17/08/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Ms. Pinky Anand, ASG
Ms. Vimla Sinha, Adv.
Ms. Shweta Garg, Adv.
Mr. Ansh Singh Luthra, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Issue notice on applications seeking condonation of delay as well as in the Special Leave Petitions.
Tag with Special Leave Petition (Civil) No.4698 of Signature Not Verified 2015.
Digitally signed by VINOD LAKHINA Date: 2016.08.17 17:17:55 IST Reason: [VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER