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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(3) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

(3)The Integration Committee shall be assisted by the officers of the State Government and officials of the Authority in the performance of its functions under these rules.