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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Madhya Pradesh - Subsection

Section 101(2) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(2)The purchaser shall be responsible to ensure compliance with the provisions of the Registration Act, 1908 (No 16 of 1908) in respect of the sold property.