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State of Sikkim - Section

Section 7 in Delegation of Financial Power Rules, 1977

7. Provision of funds by Legislature.

- Demand s for Grants and Appropriations for charged expenditure are presented to the legislative Assembly in behalf of the departments of the Government. After Demands have been voted and the necessary Appropriation Act passed by the Legislative Assembly the amounts so authorized become available to the Department of authority concerned for appropriation to meet sanctioned expenditure.