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[Cites 0, Cited by 4] [Section 297(1)] [Section 297] [Entire Act]

Union of India - Subsection

Section 297(1)(a) in Government of India Act, 1935

(a)by virtue of the entry in the Provincial Legislative List relating to trade and commerce within the Province, or the entry in that list relating to the production, supply, and distribution of commodities, have power to pass any law or take any executive action prohibiting or restricting the entry into, or export from, the Province of goods of any class or description; or