Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Odisha - Subsection

Section 97(2)(a) in The Orissa Grama Panchayats Act, 1964

(a)to make contribution towards expenditure incurred by any other local, authority or out of any public fund for measures affecting education, health, safety, or convenience of the public calculated to benefit the residents of the Grama; or