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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(16) in Orissa Minor Minerals Concession Rules, 2004

(16)The lessee shall keep correct accounts of decorative stone mined and dispatched and shall furnish a monthly and a half-yearly return in FORM-S and annual return in FORM-V to the Deputy Director/Mining Officer having jurisdiction and also to the Director every month.