Section 95 in The Rajasthan Agricultural Produce Markets Rules, 1963
95. Penalty for disobedience of order to produce weights or measures or weighing or measuring instruments for examinations.
- Whoever being bound under the provisions of Rule 93 to produce any weights or measures and weighing and measuring instruments for examination or allow the examination, inspection, or comparison of any weight or measure or weighing or measuring instrument does not produce the weights or measures or weighing or measuring instrument or does not allow the examination, inspection or comparison of any weight or measure or weighing or measuring instrument shall, on conviction, be punished with the fine which may be extended to Rs. 200/-.
