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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(1)(c) in Himachal Pradesh Hindu Public Religious Institution and Charitable Endowments Act, 1984

(c)for any malfeasance, misfeasance, breach of trust or neglect of duty in respect of the Hindu Religious Institution and Charitable Endowment or alienation of any property, in contravention of this Act;