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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(b) in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

(b)Every licence issued under this order shall be in Form 'C' [x x x] [Deleted by S.O. 217, dated 17.3.87].