Section 23(1)(A) in Madhabdev University Act, 2017

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(A)ex-officio members :

(i)the Chancellor;

(ii)the Vice-Chancellor,

(iii)the Pro-Vice-Chancellor;

(iv)the Minister of Education, Assam;

(v)the Registrar;

(vi)Academic Registrar;

(vii)the Controller of Examinations;

(viii)the Finance Officer;

(ix)Dean, Research and Development;

(x)Dean Students' Welfare;

(xi)the senior-most Secretary in the Education (Higher) Department of the Government of Assam;

(xii)the Director of Higher Education, Assam;

(xiii)the Director of Technical Education, Assam;

(xiv)the Director of Medical Education, Assam;

(xv)the Director of Agriculture, Assam;

(xvi)the Director of Animal Husbandry and Veterinary, Assam;

(xvii)the Vice-Chancellors of the Dibrugarh University, Cotton University and Gauhati University;

(xviii)President and Secretary, Madhabdev University Teachers' Association;

(xix)two members nominated by the Executive Council;

(xx)the Principals of the Constituent Colleges, if any;

(xxi)two Heads of the Academic Departments of the Madhabdev University (to be selected on the basis of seniority).

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