Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 649 in The Companies Act, 1956 649. Construction of references to former enactments in documents .- Any document referring to any former enactment relating to companies shall be construed as referring to the corresponding enactment in this Act.
