Section 1 in The U.P. Electricity Regulatory Commission (Fees and Fines) Regulations, 2010
1. Short title, extent and commencement.
(1)These regulations may be called the Uttar Pradesh Electricity Regulatory' Commission (Fees and Fines) Regulations, 2010.(2)These regulations extend to the whole of the State of Uttar Pradesh.(3)These regulations shall come into force from the date of their publication in the Official Gazette of Government of Uttar Pradesh.
