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State of Rajasthan - Section

Section 70 in Rules of the High Court of Judicature for Rajasthan, 1952

70. Order-sheet to be in chronological order.

- The order-sheet is intended to be a complete record of the history of the case in chronological order and all orders passed and all office reports in the case, including reports as to deficiency in the amount of court-fees, non-payment of process fees, service of notices etc., shall be entered thereon.