Section 9(1) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
(1)A tourist visiting Shimla Town may apply for a restricted road tourist pass at such tourist facilitation centres as may be specified by [the Deputy Commissioner] [Substituted for the words 'Home Department by a notification' vide Act No. 6 of 2010.] from time to time.
