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[Cites 0, Cited by 0] [Section 26(8)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(8)(i) in The Benami Transactions (Prohibition) Act, 1988

(i)a person related to the benamidar or such other person in any manner, or a person regularly employed by the benamidar or such other person as the case may be; or