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[Cites 0, Cited by 1] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(2) in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000

(2)The appropriate authority may give directions requiring any person, who, in its opinion is discharging effluent to give such information and in such form as may be specified in the directions.