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[Cites 0, Cited by 0] [Section 782(2)] [Section 782] [Entire Act]

State of Uttar Pradesh - Subsection

Section 782(2)(a) in Rules under the United Provinces Excise Act, 1910

(a)Not more than 30 c.c. of the naphtha should be required to decolourise a solution containing 0.5 gram of bromine.