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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(o) in Quantum University Act, 2016

(o)to provide distant education system and the manner in which distance education in relation to the academic programmes of the University with prior permission of the University Grant Commission and relevant regulatory bodies may be organized;