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Supreme Court - Daily Orders

Union Of India vs Ashok Kumar Mishra on 28 November, 2014

Bench: Dipak Misra, Uday Umesh Lalit

  ITEM NO.11                            COURT NO.5                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)....CC 18787-18788/2014

  (Arising out of impugned final judgment and order dated 17/06/2013
  in ARBP No. 24/2011,26/09/2013 in ARBP No. 24/2011 passed by the
  High Court of Gauhati)

  UNION OF INDIA AND ORS                                            Petitioner(s)

                                               VERSUS

  ASHOK KUMAR MISHRA                                                Respondent(s)

  (With appln. (s) for c/delay in filing SLP and c/delay in refiling
  SLP)

  Date: 28/11/2014 These petitions were called on for hearing today.

  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


  For Petitioner(s)               Ms. Pinky Anand, ASG
                                  Mr. T.N. Razdan, Adv.
                                  Mr. Shreekant N. Terdal, AOR

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

The special leave petitions are dismissed.

(Chetan Kumar) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2014.11.29 12:34:56 IST Reason: