Supreme Court - Daily Orders
Union Of India vs Ashok Kumar Mishra on 28 November, 2014
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.11 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....CC 18787-18788/2014
(Arising out of impugned final judgment and order dated 17/06/2013
in ARBP No. 24/2011,26/09/2013 in ARBP No. 24/2011 passed by the
High Court of Gauhati)
UNION OF INDIA AND ORS Petitioner(s)
VERSUS
ASHOK KUMAR MISHRA Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date: 28/11/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. T.N. Razdan, Adv.
Mr. Shreekant N. Terdal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master Signature Not Verified Digitally signed by Chetan Kumar Date: 2014.11.29 12:34:56 IST Reason: