Delhi High Court - Orders
Director General Esi Corporation & Anr vs Brham Pal & Ors on 2 September, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~R611
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 18/2015
DIRECTOR GENERAL ESI CORPORATION & ANR .... Petitioners
Through:
versus
BRHAM PAL & ORS ...... Respondents
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 02.09.2022
1. The present petition is of the year 2014.
2. Let Court Notices be issued to the parties as well as the Counsel for the parties informing them about the next date of hearing.
3. List on 01.11.2022.
4. It is made clear that no further adjournments shall be granted in the matter.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 2, 2022 Rahul Signature Not Verified Digitally Signed By:HARIOM SINGH KIRMOLIYA Signing Date:03.09.2022 15:45:26