Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(ii) in The Central Reserve Police Force Rules, 1955

(ii)The credit to be afforded vide (i) above shall be reduced by 1/6 of the period of extra ordinary leave only availed of during the previous half year subject to a maximum of 30 days.