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State of Bihar - Section

Section 51 in Patna University Act, 1976

51. Restriction on expenditure in the Budget.

(1)No sum shall be spent by or on behalf of the University unless the expenditure thereof is included in the current budget estimate or can be met with the previous approval of the State Government, by re-appropriation or by drawing upon the closing balance.
(2)The closing balance shall not be reduced below such amount as may be prescribed by the Statutes.