Section 269UE(6)(b) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 269UE(6)] [Section 269UE] [Entire Act]

Union of India - Subsection

Section 269UE(6)(b) in The Income Tax Act, 1961

(b)placing the Central Government in the same position in relation to such rights as the person in whom such a right would have continued to vest if such order had not been made.

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Union of India - Subsection

Section 269UE(6)(b) in The Income Tax Act, 1961