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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(a) in The Assam Assessment of Revenue Free Waste Land Grants Act, 1948

(a)for the year 1948-49 (1st April, 1948 to 31st March, 1949)-at a rate not exceeding Re. 1 per acre of the gross area as the State Government may determine;