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Union of India - Section

Section 12 in Companies (Appointment of Sole Agents) Rules, 1975

12. Please give the following break-up of sales in respect of each of the last three years. (This information need be furnished only in respect of the product in which the sole selling agents under consideration has been appointed and for the territory for which he has been so appointed.).

I. Sales
(a)Direct sales
(b)Sales through each sole selling agents.
(c)Total sales (a) plus (b).
II. Commission paid
(a)In respect of direct sales.
(b)In respect of sales through sole selling agents.
(c)Total commission paid.
III. Sales made to Government departments and undertakings under government control
(a)Directly by the company.
(b)Through sole selling agents.
(c)Total sales to the government departments, etc.