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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Actuaries Act, 2006

(2)The register shall include the following particulars about every Member of the Institute, namely:-
(a)his full name, date of birth, domicile, residential and professional addresses;
(b)the date on which his name is entered in the register;
(c)his qualifications;
(d)whether he holds a certificate of practice; and
(e)any other particulars which may be specified.