Calcutta High Court
R.K.Impex (P) Ltd. & Anr vs Asstt. Com. Of Customs on 20 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP No. 1905 of 1996
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
R.K.IMPEX (P) LTD. & ANR.
Versus
ASSTT. COM. OF CUSTOMS
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 20th February, 2014.
The Court : None appears when the matter is called on even in the second call. The matter is dismissed for default.
( ARINDAM SINHA, J.) msen.