Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 4 December, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OCD- 1-2
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
IA NO. GA-COM/2/2024
IN IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
and
IA NO. GA-COM/3/2024
IN IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR
Date: 4th December, 2024.
Appearance:
Mr. Ranjan Bachawat ,Sr. Adv. (vc) Mr. Debnath Ghosh, Adv.
Mr. Biswaroop Mukherjee, Adv.
Ms. Abhijit Sarkar, Adv.
For the Plaintiff.
Mr. S. N. Mukherjee, Sr. Adv.
Mr. Yash Singhi, Adv.
Mr. Sanmoy Roy, Adv.
Mr. Deep Bhattacharyya, Adv.
For the defendant.
The Court:- IA NO. GA-COM/4/2024 may be placed too along with IA NO.
GA-COM/2/2024 and IA NO. GA-COM/3/2024 on the returnable date.2
Let the suit appear along with the application in the list on 16 th December, 2024.
Ad interim order passed on 11th July, 2024, may be extended till date.
(SUGATO MAJUMDAR, J.) arsad