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State of Jharkhand - Section

Section 656 in Bihar Education Code, 1961

656. Drawing and disbursing officers for drawal of scholarships, stipends and book-grants.

- The following officers have been declared to be drawing and disbursing officers in respect of all kinds of scholarships, stipends and book-grants including Political sufferers' stipend, etc., sanctioned by the Education Department and tenable at Government and private institutions, category-wise as indicated in the following table :-
  Nature of the charge. By whom to be countersigned before payment drawn By whom to be
37. - Education
Scholarships, stipends including Politicalsufferers' stipends, book-grants, etc.
Category "A".
  Institutions outside the State but within India.   Countersignature not necessary. Director of Public Instruction.
  In Government Institutions-
(a) In Training colleges at Ranchi, Bhagalpur and Turki,Veterinary College, Patna, Government Ayurvedic College, Patna,Government Tibbi College, Patna managed directly by Government. Countersignature not necessary. Heads of the Institution.
(b) In Government High/Higher Secondary, Multi-purpose HigherSecondary school for boys and girls. Countersignature not necessary. Heads of the Institution.
(c) In Government Basic schools. Ditto. Subdivisional Education Officer.
(d) In Government Girls' Middle Schools. Ditto District Inspectress of Schools.
(e) In Government Arabic and Sanskrit Institutions. Ditto District Education Officer.
(f) Special Institutions like the schools for Deaf and Dumb, alsoGovernment school of Arts Patna, etc. Ditto Heads of the Institution.
Category "C"
  In Private institutions other than Universities-
(a) In Boys' High/Higher Secondary/Multi-purpose Higher SecondarySchools. Ditto District Education Officer.
(b) In Girls' High/Higher Secondary/Multi-purpose HigherSecondary Middle/Basic schools. Countersignature not necessary.  
(c) In Boys' Middle schools. Ditto Subdivisional Education Officer.
(d) In non-Government Sanskrit and Arabic Institutions. Ditto Subdivisional Education Officer.
(e) In special institutions like the school for Deaf and Dumb inrespect of non-Government schools as also-all non-GovernmentAyurvedic Institutions. Ditto District Education Officer.
Category "D".
  In Institutions under Universities within the State-
(a) In Colleges and University Departments. Ditto Regional Deputy Director of Education.
(G. O. no. 8247-F., dated the 27th April, 1959 and G. O. no. 645, dated the 4th March, 1960.)